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Title	Date	View / Download
HIGH COURT OF ANDHRA PRADESH – Order dated 28-10-2024 of High Court of Andhra Pradesh, passed in Criminal Petition No.6807 of 2024 – Forwarded for information and necessary action – Forwarded – Reg	19/11/2024	Accessible Version : View(2 MB)
HIGH COURT OF ANDHRA PRADESH – Pending clearance of All India Bar Exam – allow the advocates enrolled provisionally to practice upto two years from the date of enrollment – Intimation-Regarding	19/11/2024	Accessible Version : View(6 MB)
Submission of monthly statement regarding cases of Under Trial Prisoners in various Courts in the Vizianagaram District for the month of September 2024 – Perused by the Hon’ble Administrative Judge	19/11/2024	Accessible Version : View(1 MB)
HIGH COURT OF AP – observations are made with regard to non-receipt of acknowledgment card in many cases for proof of service and such cases are kept pending and fresh notices are ordered time to time	14/11/2024	Accessible Version : View(2 MB)
October Monthly Statement – 2024	01/11/2024	Accessible Version : View(97 KB)
Percentage of Disposals for the month of October 2024	01/11/2024	Accessible Version : View(85 KB)
September Monthly Statement – 2024	01/10/2024	Accessible Version : View(97 KB)
Percentage of Disposals for the month of September 2024	01/10/2024	Accessible Version : View(85 KB)
Earmarking the Courts of I Additional District and Sessions Judge’s Court’s in all the Districts to try the lynching and mod violence Cases-Judgment dated 17-07-2018 passed in WP(Civil) No.754 of 20	12/11/2024	Accessible Version : View(2 MB)
Judgment dated 09-09-2024 of the Hon’ble SCI passed in Criminal Appeal No.2501 of 2024 (Dhanraj Aswani v. Amar S.Mulchandani and another) — Forwarded for information and necessary action – Regarding	11/11/2024	Accessible Version : View(2 MB)
CIRCULAR – Cancellation of Notifications issued for fill-up the vacancies of Special Judicial Magistrate of II Class, Bobbili, Vizianagaram(Excise), Parvathipuram, Kothavalasa and Salur -Regarding	05/11/2024	Accessible Version : View(851 KB)
HIGH COURT OF ANDHRA PRADESH – Release of Translated Digital Versions of the Book “COURTS OF INDIA:PAST TO PRESENT”-Intimation of availability of PDF view as well as Flipbook view – Regarding	05/11/2024	Accessible Version : View(3 MB)
concurrence to designate the Courts of Principal District and Sessions Judges in all the Districts in the State as Spl Courts to try cases under the Banning of Unregulated Deposit Schemes Act, 2019	29/10/2024	Accessible Version : View(796 KB)
Orders of the Govt issued to include the GST Acts under the purview of the Spl Judge Court for trial of Economic Offences under specified Central Acts arising within the territory of the State of AP	29/10/2024	Accessible Version : View(1 MB)
GAZETTE – GO No.7-Gender Sensitization and sexual harassment of women at High Court of Andhra Pradesh ( Prevention, Prohibition and Redressal) Regulations, 2013-Notified-Regarding, Dated 24-10-2024.	24/10/2024	Accessible Version : View(5 MB)
TRAINING – APJA intend to impart training to the Superintendents and Junior Assistants working in the Unit of District Judge, Vizianagaram on 26-10-2024 – Nomination of Employees -Orders – Issued	24/10/2024	Accessible Version : View(4 MB)
HIGH COURT OF ANDHRA PRADESH – Clean and Green Programme” within the Judiciary to promote environmental sustainability and create healthier workplace – Certain Directions -Issued -Regarding	18/10/2024	Accessible Version : View(2 MB)
COURTS – CRIMINAL – Special Magistrates and Special Judicial Magistrate of II Class – Availing Leave or Permission to go abroad – Certain Instructions – Issued – Regarding, Dated 18-10-2024.	18/10/2024	Accessible Version : View(2 MB)
HIGH COURT OF ANDHRA PRADESH – GO No.4, 5,6 – Certain Amendments inn Criminal Rules of Practice, Civil Rules of Practice and the High Court appellate side rules – Notified – Regarding	10/10/2024	Accessible Version : View(6 MB)
HIGH COURT OF ANDHRA PRADESH – GO No.3- Addition of New Rule i.e., 35-E (i) to (v) in the Criminal Rules of Practice and circular orders, 1990- Notified -Regarding	10/10/2024	Accessible Version : View(3 MB)